Supreme Court - Daily Orders
M/S Jmc Projects (India) Ltd. vs Madhya Pradesh Road Development ... on 1 August, 2019
ITEM NO.65 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
IA 27515/2019,27517/2019, in Petition(s) for Special Leave to
Appeal (C) No(s). 4789/2019
M/S JMC PROJECTS (INDIA) LTD. Petitioner(s)
VERSUS
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION Respondent(s)
IA No. 27517/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 27515/2019 - EXEMPTION FROM FILING O.T.) Date : 01-08-2019 These matters were called on for hearing today.
For Petitioner(s) Mr. Rishabh Sancheti,Adv.
Mr. K. Paari Vendhan, AOR Mr. Rohitash K. Sharma,Adv.
For Respondent(s) Mr. Mishra Saurabh, AOR UPON hearing the counsel the Court made the following O R D E R Four weeks’ time, as a last chance is given to sole respondent to file the counter affidavit. After expiry of four weeks, the matter be processed for listing before the Hon'ble Court under the rules.
SURINDER S. RATHI Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.08.02 15:09:34 IST Reason: