Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Jmc Projects (India) Ltd. vs Madhya Pradesh Road Development ... on 1 August, 2019

     ITEM NO.65                         REGISTRAR COURT. 2               SECTION IV-A

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SURINDER S. RATHI

     IA 27515/2019,27517/2019, in Petition(s) for Special Leave to
     Appeal (C) No(s). 4789/2019

     M/S JMC PROJECTS (INDIA) LTD.                                     Petitioner(s)

                                                    VERSUS

     MADHYA PRADESH ROAD DEVELOPMENT CORPORATION                       Respondent(s)


      IA No. 27517/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 27515/2019 - EXEMPTION FROM FILING O.T.) Date : 01-08-2019 These matters were called on for hearing today.

For Petitioner(s) Mr. Rishabh Sancheti,Adv.

Mr. K. Paari Vendhan, AOR Mr. Rohitash K. Sharma,Adv.

For Respondent(s) Mr. Mishra Saurabh, AOR UPON hearing the counsel the Court made the following O R D E R Four weeks’ time, as a last chance is given to sole respondent to file the counter affidavit. After expiry of four weeks, the matter be processed for listing before the Hon'ble Court under the rules.

SURINDER S. RATHI Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.08.02 15:09:34 IST Reason: