Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(4) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 (4)The presentation and the receipt of the petition shall be duly entered in the register maintained for the purpose by the office of the Commission.
