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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Sudarshan Kumar vs . H.P. State Civil Supplies on 29 April, 2022

Bench: Sabina, Sandeep Sharma

Sudarshan Kumar vs. H.P. State Civil Supplies Corporatoin and Anr.

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CWPOA No.3553 of 2020 29.04.2022 Present: Mrs. Ranjana Parmar, Sr. Advocate with Mr. Karan Singh Parmar, Advocate, for the petitioner. Mr. Navlesh Verma, Advocate, for the respondents. Learned counsel for the petitioner requests for an adjournment, to enable him to bring on record the legal representatives of deceased petitioner.

List after six weeks.




                                                                 ( Sabina )




                                                                   Judge





                                                         ( Sandeep Sharma )





                April 29, 2022                                 Judge
                  (Yashwant)




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