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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3) in The Bihar and Orissa Nurses Registration Act, 1935

(3)Every election and nomination of a member of the Council shall be notified by the [State] [Substituted by ALO.] Government in the [Official Gazette] [Substituted by AO for the word Gazette'.].