Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(1) in The Delhi Land Reforms (Amendment) Act, 1966 (1)The Delhi Land Reforms (Amendment) Ordinance, 1966 (2 of 1966), is hereby repealed.
