Section 8(2) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997
(2)Every non-official member of the State Level Committee shall be entitled for TA and DA, at the rates as applicable to the Grade-I officers of the State Government under the Madhya Pradesh Travelling Allowance Rules for attending meetings of the Committees and for spot inspections in connection with work of the Committee.
