Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 26 in The Punjab Agricultural University Act, 1961 26. [ Retirement and other conditions of service of employees. [Substituted by Punjab Act 12 of 1965, section 11.] - The age of retirement and other conditions of service of all employees of the University shall be such as may be prescribed.]
