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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Bengal Presidency - Subsection

Section 49(c) in Land Registration Act, 1876

(c)the office or Court of every Collector, Sub-divisional Officer, Judge and Munsif within whose jurisdiction, and every police-station within the jurisdiction of which any of the lands to which the application relates are known to be situated.