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[Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(5)(i) in The Representation of the People Act, 1951

(i)“immovable property” means the land and includes any building or other structure attached to the land or permanently fastened to anything which is attached to the land;