Calcutta High Court (Appellete Side)
"Chandan Kumar Das & Anr vs State Of West Bengal" Instead Of ... on 6 May, 2016
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 06.05.16
3/skp.
C.R.A. 459 of 1987 Cause title of the judgment dated 1st March, 2016 be corrected as "Chandan Kumar Das & Anr. Vs. State of West Bengal" instead of "Chandra Kumar Das & Anr. Vs. State of West Bengal".
Other portions of the said judgment dated 1st March, 2016 shall remain unaltered.
Let this matter appear under the heading "Listed Motion" next week.
(Joymalya Bagchi, J.)