Delhi High Court - Orders
Banwarilal Jat And Ors vs Union Of India And Ors on 20 September, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 160/2019
BANWARILAL JAT AND ORS. .... Petitioners
Through: Mr. Ankur Chhibber and Ms.
Tanya Dara, Advocates.
versus
UNION OF INDIA AND ORS. .... Respondents
Through: Mr. Jivesh Kr. Tiwari, Sr. Panel
Counsel
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 20.09.2022
1. Counter-affidavit filed on behalf of respondents is on record.
2. Learned counsel for petitioners seeks time to file rejoinder.
3. Let needful be done within four weeks.
4. Renotify on 14.02.2023.
SURESH KUMAR KAIT, J SAURABH BANERJEE, J SEPTEMBER 20, 2022/rk Signature Not Verified Digitally Signed By:PREM BALA CHHABRA Signing Date:22.09.2022 16:36