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Delhi High Court - Orders

Banwarilal Jat And Ors vs Union Of India And Ors on 20 September, 2022

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                           $~8
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     W.P.(C) 160/2019
                                 BANWARILAL JAT AND ORS.                              .... Petitioners
                                                    Through:      Mr. Ankur Chhibber and Ms.
                                                                  Tanya Dara, Advocates.
                                                    versus

                                 UNION OF INDIA AND ORS.                              .... Respondents
                                                    Through:      Mr. Jivesh Kr. Tiwari, Sr. Panel
                                                                  Counsel
                                 CORAM:
                                 HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                 HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                    ORDER

% 20.09.2022

1. Counter-affidavit filed on behalf of respondents is on record.

2. Learned counsel for petitioners seeks time to file rejoinder.

3. Let needful be done within four weeks.

4. Renotify on 14.02.2023.

SURESH KUMAR KAIT, J SAURABH BANERJEE, J SEPTEMBER 20, 2022/rk Signature Not Verified Digitally Signed By:PREM BALA CHHABRA Signing Date:22.09.2022 16:36