Section 17(5)(a) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

(a)A sells, by auction, to 13 a horse which A knows to be unsound. A says nothing to 13 about the horse's unsoundness. This is not fraud in A.

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