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State of Tamilnadu - Section

Section 47 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

47. Pupils may be prepared for the High School Examinations.

- Schools shall also be allowed to prepare pupils for the Indian School Certificate Examinations with the express sanction of the Inspector, who must be satisfied that such preparation does not involve any substantial departure from the curriculum approved for the school and does not impair the efficiency of instruction given to pupils who are not being prepared for the examination.Promotions