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Allahabad High Court

Suresh Chandra (Minor-B.C.) vs Ramu @ Ram Kumar Chaudhary on 3 August, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 29

Case :- BAIL No. - 5007 of 2009

Petitioner :- Suresh Chandra (Minor-B.C.)
Respondent :- Ramu @ Ram Kumar Chaudhary

Petitioner Counsel :- B.N. Sirswal
Respondent Counsel :- GoVt.AdVocate

Hon'ble Ashwani Kumar Singh,J.

List is being revised.

None is present to press this application. Accordingly, the application is dismissed for non--prosecution. Order Date :- 3.8.2010 Kan