Allahabad High Court
Suresh Chandra (Minor-B.C.) vs Ramu @ Ram Kumar Chaudhary on 3 August, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 29 Case :- BAIL No. - 5007 of 2009 Petitioner :- Suresh Chandra (Minor-B.C.) Respondent :- Ramu @ Ram Kumar Chaudhary Petitioner Counsel :- B.N. Sirswal Respondent Counsel :- GoVt.AdVocate Hon'ble Ashwani Kumar Singh,J.
List is being revised.
None is present to press this application. Accordingly, the application is dismissed for non--prosecution. Order Date :- 3.8.2010 Kan