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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(1)(d) in Bihar Education Code, 1961

(d)the payment of special rewards to selected teachers of recognised primary schools (including Primary Urdu Schools and Primary Sanskrit schools), who have taught continuously and with a good record for not less than five years;