Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Jharkhand - Subsection Section 128(xv) in Bihar Education Code, 1961 (xv)to grant free tuition in accordance with Article 641 time-expired upper primary and lower primary schools;
