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State of Maharashtra - Section

Section 063 in The Maharashtra Shops and Establishments Act, 1948

063.

| (5) The employees who have given their consent be only placedon duty on the day of weekly holiday or other holiday.|-| (6) M/s. Welspun Retail Ltd., F3 & F4, 1st floor, EternityMall, Teen Hath Naka, Thane (W.), Mumbai-410 602.| (6) The employees shall be entitled to overtime wages inaccordance with Section 63 of the said Act.|-| (7) M/s. Welspun Retail Ltd., Huma Mall, No. 47, Gr. Floor,L.B.S. Marg, Kanjurmarg (W.), Mumbai-400 078.| (7) Every employee should be given a rest period of 45 minutesafter 5 hours.|-| (8) M/s. Welspun Retail Ltd., Eastern Mall, No. 151/152, 1stFloor, Daftari Road, Malad (E.), Mumbai-400 097.| (8) Other than these terms and conditions, all the terms andconditions of this Act is applicable to the establishment.|-| (9) M/s. Welspun Retail Ltd., Jewel Shopping Centre, Shop No.