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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(d) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(d)to purchase books and journals at least worth Rs. 10 lacs in the first year and to invest not less than Rs. 50 lacs on books, journals, computer networking and other facilities to make the library facilities adequate for contemporary teaching and research within first three years;