Delhi High Court - Orders
Ambience Developers & Infrastructure ... vs Fitness First India Pvt. Ltd on 9 January, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 68/2016
AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT. LTD
..... Decree Holder
Through: Mr.P.K. Agrawal, Mr.Mercy Hussain &
Ms.Tannya Sharma, Advs.
versus
FITNESS FIRST INDIA PVT. LTD. ..... Judgment Debtor
Through: Mr.Darpan Wadhwa, Sr. Adv. with
Mr.Suveer Dhyani, Ms.Akshaya
Dhaundiyal, Adv.
(13) O.M.P. (COMM) 202/2016
FITNESS FIRST INDIA PRIVATE LIMITED ('FFIPL'')
..... Petitioner
Through: Mr.Darpan Wadhwa, Sr. Adv. with
Mr.Suveer Dhyani, Ms.Akshaya
Dhaundiyal, Advs.
versus
AMBIENCE DEVELOPERS AND INFRASTRUCTURE PRIVATE
LIMITED ..... Respondent
Through: Mr.P.K. Agrawal, Mr.Mercy Hussain &
Ms.Tannya Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 09.01.2019 At the request of the counsels for the parties, re-list on 15th January, 2019.
NAVIN CHAWLA, J JANUARY 09, 2019 RN