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Delhi High Court - Orders

Ambience Developers & Infrastructure ... vs Fitness First India Pvt. Ltd on 9 January, 2019

Author: Navin Chawla

Bench: Navin Chawla

$~12 & 13
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     OMP (ENF.) (COMM.) 68/2016
      AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT. LTD
                                                     ..... Decree Holder
                     Through:    Mr.P.K. Agrawal, Mr.Mercy Hussain &
                                 Ms.Tannya Sharma, Advs.

                             versus

       FITNESS FIRST INDIA PVT. LTD.           ..... Judgment Debtor
                       Through:   Mr.Darpan Wadhwa, Sr. Adv. with
                                  Mr.Suveer       Dhyani,     Ms.Akshaya
                                  Dhaundiyal, Adv.

(13)   O.M.P. (COMM) 202/2016
       FITNESS FIRST INDIA PRIVATE LIMITED ('FFIPL'')
                                                                 ..... Petitioner
                             Through:      Mr.Darpan Wadhwa, Sr. Adv. with
                                           Mr.Suveer     Dhyani,  Ms.Akshaya
                                           Dhaundiyal, Advs.

                             versus

       AMBIENCE DEVELOPERS AND INFRASTRUCTURE PRIVATE
       LIMITED                                ..... Respondent
                   Through: Mr.P.K. Agrawal, Mr.Mercy Hussain &
                            Ms.Tannya Sharma, Advs.

       CORAM:
       HON'BLE MR. JUSTICE NAVIN CHAWLA
                     ORDER

% 09.01.2019 At the request of the counsels for the parties, re-list on 15th January, 2019.

NAVIN CHAWLA, J JANUARY 09, 2019 RN