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[Cites 0, Cited by 0] [Section 94(5)] [Section 94] [Entire Act]

State of Bihar - Subsection

Section 94(5)(i) in The Bihar Motor Vehicles Rules, 1992

(i)the mechanism for recording time and distance cannot be engaged disengaged except by the normal sequence of operation of the flag arm referred to in clauses (a) and (f), and