Himachal Pradesh High Court
Nawal Thakur vs . State Of H.P A/W Connected on 26 June, 2025
Nawal Thakur vs. State of H.P a/w connected .
matter.
Cr. Appeal Nos. 202 and 203 of 2012 26.06.2025 Present: Mr. Ajay Chandel, Advocate, for the appellant, in Cr.
Appeal NO. 202 of 2012.
Mr. Dushyant Dadwal, Advocate, for the appellant, in Cr. Appeal No. 203 of 2012.
Mr. Jitender Sharma, Additional Advocate General, for the respondent/State in both the appeals.
List these matters after three weeks, as prayed for.
(Rakesh Kainthla) Judge 26th June, 2025 (saurav pathania) ::: Downloaded on - 26/06/2025 21:29:44 :::CIS