Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 60 in The Bihar Primary and Middle Education Rules, 1961 60. Conditions of grant. - Sanction to a grant shall be conveyed in Form B appended to these rules and subject to the conditions to be stated therein.
