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Nand Kishore Sah vs The State Of Bihar on 1 August, 2022

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                            CRIMINAL MISCELLANEOUS No.48619 of 2021
                    Arising Out of PS. Case No.-15 Year-2018 Thana- ECONOMIC OFFENCES, BIHAR
                                                      District- Patna
                 ======================================================
                 AJAY KUMAR TIWARI Son of Sri Krishna Kant Tiwary R/o Flat No. 303,
                 Block No. 1, Raj Shree Apartment Ashiyana Colony, Siddhgiri Bagh,
                 Varanasi, Aitha Mahmoorganj, Varanasi, State of Uttar Pradesh - 221010.

                                                                              ... ... Petitioner/s
                                                      Versus
                 The State of Bihar through the S.P., Economic offence Unit

                                                        ... ... Opposite Party/s
                 ======================================================
                                                      with
                            CRIMINAL MISCELLANEOUS No. 51369 of 2021
                    Arising Out of PS. Case No.-15 Year-2018 Thana- ECONOMIC OFFENCES, BIHAR
                                                      District- Patna
                 ======================================================
                 NAND KISHORE SAH S/o Sri America Sah Resident of New S.B.I. Colony,
                 Digha, P.S. Digha, District- Patna.

                                                                              ... ... Petitioner/s
                                                    Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 (In CRIMINAL MISCELLANEOUS No. 48619 of 2021)
                 For the Petitioner/s     : Mr.Lakshmi Kant Sharma
                 For the Opposite Party/s : Mr.V. N. P. Sinha(EOU)
                 (In CRIMINAL MISCELLANEOUS No. 51369 of 2021)
                 For the Petitioner/s     : Mr.Raju Kumar
                 For the Opposite Party/s : Ms.Asha Kumari
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                 PANDEY
                                       ORAL ORDER

8   01-08-2022

The order dated 12.07.2022 is modified to the extent that in place of order passed in "Cr. Misc. No. 48619 of 2021, Cr. Misc. No. 48870 of 2021 and Cr. Misc. No. 51369 of 2021", it will be treated as order passed in "Cr. Misc. No. 48619 of 2021 and Cr. Misc. No. 51369 of 2021". Patna High Court CR. MISC. No.48619 of 2021(8) dt.01-08-2022 2/2 As prayed, list these cases after one week.

(Nawneet Kumar Pandey, J) Mahesh/-

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