Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Rakesh Nagar &Ors; vs Board Of Technical Edu &Anr; on 13 April, 2018

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR
            S. B. Civil Misc. Application No. 670/2017
                                In
                S.B. Civil Writ Petition No. 1942/2016
1. Rakesh Nagar S/o Shri Dhanraj Nagar, aged about 23 years,
R/o Naya Gaon, Durjan Pura, Tehsil Pipalda, District Kota,
Rajasthan.
2. Jitendra Kumar Nagar S/o Shri Hari Ballab Nagar, aged about
24 years, R/o Village Tanchi, Post Tancha, Tehsil Chipabarodh,
District Baran, Rajasthan.
3. Nitesh Kumar Meena S/o Shri Rajendra Meena, aged about 23
years, Gram Kotari, Post Gotkabaran, Tehsil Indirghads, District
Bundi, Rajasthan.
4. Surendra Kumar Gocher S/o Shri Dhanraj Gocher, aged about
22 years, R/o Gram Boyarkheda, Post Aajanda, Tehsil
Keshavraipatan, District Bundi, Rajasthan.
5. Kamlesh Verma S/o Shri Dalchand, aged about 24 years, R/o
Mahaveer Nagar-III, Ragvihar Colony, House No. 91, District
6. Jitendra Meghwal S/o Shri Babu Lal Meghwal, aged about 28
years, R/o Gram Topriya, Post Koela, Tehsil & District Baran,
Rajasthan.
7. Suresh Kumar S/o Shri Sukhdev, aged about 24 years, R/o
Village Gudia, Post Keshoraipatan, District Bundi, Rajasthan.
8. Koshal Kishore Nagar S/o Shri Devishankar Nagar, aged about
25 years, R/o Gram Babori Kalan, Tehsil Mangrol, District Baran,
Rajasthan.
9. Manish Nagar S/o Shri Radvalrash, aged about 23 years, R/o
Gram and Post Kishanganj, Tehsil and District Baran, Rajasthan.
                              Petitioners/Non Applicant No. 1 to 9
10. Devkinandan Sain S/o Shri Mangilal Sain, aged about 25
years, R/o Gram and Post Ghat Ka Barona, Tehsil Iudragah Yaya
Lakheri, District Bundi, Rajasthan.
11. Chetan Nagar S/o Shri Banwari Lal Nagar, aged about 21
years, R/o R.K. Puram, Bombay Yojna, Kota.
                                Petitioners/Applicant No. 10 to 11
12. Dilip Meena S/o Shri Khemchand Meena, aged about 22 years,
R/o Gram Bagedi, Post Segarh, District Baran, Rajasthan.
13. Ravindra Singh S/o Shri Narendra Singh, aged about 23 years,
R/o House No. 199, Near Paliwal Kreshar Road, Shivpura, District
Kota, Rajasthan.
14. Praveen Malakar S/o Shri Amar Lal Malakar, aged about 24
years, R/o Village and Post Mirjapur, Tehsil Ant., District Baran,
Rajasthan.
15. Kuldeep Malakar S/o Shri Mangilal Sain, aged about 25 years,
R/o Gram and Post Ghat Ka Barona, Tehsil Iudragah Yaya Lakheri,
District Bundi, Rajasthan.
16. Ashfak Mohammad S/o Shri Chand Mohammad, aged about 21
years, R/o Garib Nawaz Colony, Suke Road, Ramganj Mandi, Kota,
Rajasthan.
17. Irfan Hussain S/o Shri Razzak Mohammad, aged about 24
years, R/o Hussain Mohalla, Bhainsrodyar, Rawatbhata, Kota.
                       (2 of 7)                          [WMAP-670/2017]


18. Sandeep Banjara S/o Shri Mahesh Chand, aged about 26
years, R/o Kashar Road, Bhitriya Kund, Kota.
19. Monu Kumar Kalmania S/o Shri Jagdish Prasad, aged about 24
years, R/o 161, Chouhan School Ki Gali Ke Pass, Shivpura, Kota.
20. Vinod Nagar S/o Shri Babulal Nagar, aged about 24 years, R/o
Gram Bamori, Chippabarodh, District Baran.
21. Ravi Nagar S/o Shri Babu Lal Nagar, aged about 22 years, R/o
House No. 295, Santosi Nagar, District Kota, Rajasthan.
22. Hemant Nagar S/o Shri Mohan Lal Nagar, aged about 22
years, R/o 4 J 10, Mahaveer Nagar, Kota, Rajasthan.
23. Ashok Singh S/o Shri Dhan Raj Singh, aged about 26 years,
R/o Gvariya Ka Mohalla, Nanta, District Kota, Rajasthan.
24. Jitendra Meena S/o Shri Laxman Lal, aged about 23 years, R/o
Village Bandali, Tehsil Keshoraipatan, District Baran, Rajasthan.
25. Krishkant Nama S/o Shri Ram Sharan Nama, aged about 24
years, R/o Behind Government Girls School, New Ganesh Nagar,
Rangbari, District Kota, Rajasthan.
26. Sanjay Sen S/o Shri Nand Kishore Sen, aged about 25 years,
R/o Morak Station, Tehsil Ramganjmandi, Kota.
27. Dinesh Kumar S/o Shri Chandra Mohan, aged about 23 years,
R/o Gundi, Tehsil Ramganjmandi, Kota, Rajasthan.
28. Parvej Ansari S/o Shri Abdul Ansari, aged about 22 years, R/o
Bamuliya Kalan, Tehsil Anta, District Baran.
29. Ajmat Khan S/o Shri Allanur Khan, aged about 23 years, R/o
Karanpura, Tehsil Pachphad, District Jhalawar.
30. Pale Khan S/o Shri Banjeer Khan, aged about 24 years, R/o
Pachphad, District Jhalawar, Rajasthan.
31. Nagu Singh S/o Shri Maagu Singh aged about 23 years, R/o
Guradiya, Tehsil Pachphad, District Jhalawar.
32. Jitendra Meena S/o Shri Goverdhan Lal, aged about 25 years,
R/o Shri Chatarpura, Tehsil Pachphad, District Jhalawar.
33. Ashok Choudhary S/o Shri Prabhu Lal Jaat, aged about 26
years, R/o Khaliya Khedi, Tehsil Pachphad, District Jhalawar.
34. Shaharuk Khan S/o Shri Sahid Multani, aged about 24 years,
R/o Ketunipol, Tehsil Ladpura, Kota.
35. Chetan Bharti S/o Shri Tejpal, aged about 25 years, R/o Teshil
Ladhrwla, District Kota.
36. Neeraj Jatav S/o Shri Shiv Singh Jatav, aged about 26 years,
R/o Bhawani Mandi, Tehsil Pachphad, District Jhalawar, Rajasthan.
37. Surendra Meena S/o Shri Puran Mal Meena, aged about 27
years, R/o Gram Bargu, Tehsil Digodha, District Kota, Rajasthan.
38. Kusiram Sen S/o Shri Babulal, aged about 25 years, R/o Gram
and Post Mamja, Tehsil Keshoraipatan, District Bundi, Rajasthan.
39. Dinesh Megwal S/o Shri Ramdev Megawal, ageda about 27
years, R/o Village and Post Modija, Tehsil Keshoraipatan, District
Bundi, Rajasthan.
40. Bhanwar Lal Meghwal S/o Shri Gopal Lal Meghwal, aged about
26 years, R/o Village Kaadija, Tehsil Keshoraipatan, District Bundi,
Rajasthan.
41. Arvind Malav S/o Shri Kanhaiya Lal Malav, aged about 25
years, R/o Gram Kethuda, Tehsil Tayeda, District Bundi, Rajasthan.
                                 Petitioners/Non Applicant No. 12 to 41
42. Devraj Meena S/o Shri Ramgopal Meena, aged about 23 years,
R/o Gram Gopal Niwas, Post Aamali, District Bundi.
                      (3 of 7)                          [WMAP-670/2017]


                                           Petitioner/Applicant No. 42
43. Sunil Gochar S/o Shri Rajesh Gochar, aged about 23 years,
R/o Gram Devli Mahipaal, Post Kishanpura Takiya, Tehsil Laadpura,
District Kota, Rajasthan.
44. Vishnu Rathore S/o Shri Giriraj Rathore, aged about 23 years,
R/o Gram Devli Mahipaal, Post Kishanpura Takiya, Tehsil Laadpura,
District Kota, Rajasthan.
45. Amar Singh Hada S/o Shri Shivnath Singh Hada, aged about
26 years, R/o Gram Devli Mahipaal, Post Kishanpura Takiya, Tehsil
Laadpura, District Kota.
46. Mahendra Singh Hada S/o Shri Shivnath Singh Hada, aged
about 25 years, R/o Gram Devli Mahipaal, Post Kishanpura Takiya,
Tehsil Laadpura, District Kota, Rajasthan.
47. Bhupendra Singh Hada S/o Shri Shivnath Singh Hada, aged
about 24 years, R/o Gram Devli Mahipaal, Post Kishanpura Takiya,
Tehsil Laadpura, District Kota, Rajasthan.
48. Mohammad Yusuf S/o Abdul Quayyam, aged about 24 years
R/o House No. 4-A-4, Main Road Sanjay Nagar, Vigyan Nagar,
Kota, Rajasthan.
49. Antim Malav S/o B.L. Malav, aged about 24 years, R/o Gram
Kaithoon, Post Sakhpuda, Tehsil Taaleda, District Bundi.
50. Narendra Kumar Meena S/o Shri Sharvan Lal, aged about 24
years, R/o Gram and Post Aajanda, Tehsil Keshoraipatan, District
Bundi, Rajasthan.
51. Ramraj Gochar S/o Shri Badri Lal, aged about 23 years, R/o
Gram Theemali, Post Kaapen Naandan, 18 Tehsil Ke Paas, District
Bundi, Rajasthan.
52. Seeyaram Meena S/o Shri G.L. Meena, aged about 23 years,
R/o Gram and Post Raithal, Tehsil and District Bundi, Rajasthan.
53. Shri Krishan Mehta S/o Shri Janki Lal Mehta, aged about 25
years, R/o Gram and Post Beta, Tehsil Sahabad, District Baran.
54. Dewanand Meena S/o Shri Raghuveer Meena, aged about 26
years, R/o Gram Sharjani, Post Hingoniya, Tehsil Keshoraipatan,
District Bundi.
55. Sonu Kumar S/o Shri Ravi Lal Meena, aged about 25 years,
R/o Gram and Post Peepalda, Tehsil Digod, District Kota.
56. Bhupendra Singh S/o Shri Arun Singh, aged about 29 years,
R/o Gram Baanjhdali, Post Chadani, Tehsil Keshoraipatan, District
Bundi, Rajasthan.
57. Rohit Sharma S/o Shri Naresh Sharma, aged about 24 years,
R/o Ward No. 12, CAD Colony, Kaapren, Tehsil Keshoraipatan,
District Baran, Rajasthan.
                                Petitioners/Non Applicant No. 43 to 57
58. Shamwriya Meena S/o Shri Laxman Lal Meena, aged about 24
years, R/o Gram Aajanda, Tehsil Keshoraipatan, District Bundi,
Rajasthan.
59. Bhanwar Lal Prajapati S/o Shri Devi Shankar, aged about 24
years, R/o Gram and Post Aajanda, Tehsil Keshoraipatan, District
Bundi, Rajasthan.
                                     Petitioners/Applicant No. 58 & 59
60. Arjun Kumar Meena S/o Shri Banwar Lal, aged about 29 years,
R/o Gram Baajdali, Post Nadana, Tehsil Keshoraipatan, District
Bundi.
                      (4 of 7)                          [WMAP-670/2017]


61. Pram Shankar Bairwa S/o Shri Shambhu Dhayal, aged about
24 years, R/o Gram Garjani, Post Chinoriya, Tehsil keshoraipatan,
District Bundi, Rajasthan.
62. Ramraj Gocher S/o Shri Badri Lal, aged about 25 years, R/o
Post Thimli, Post Kaapen, Ward No. 18, Tehsil Keshoraipatan,
District Bundi, Rajasthan.
63. Arjun Lal Meena S/o Shri Ram Kalyan Meena, aged about 26
years, R/o Gram Themali, Post Apen, Ward No. 18, Tehsil
Keshoraipatan, District Bundi, Rajasthan.
64. Rakesh Kumar Meena S/o Shri Madan Lal, aged about 25
years, R/o Gram and Post Aajanda, Tehsil Keshoraipatan, District
Bundi.
65. Bheemeshwar Meena S/o Shri Nihal Chand, aged about 23
years, R/o Gram Balod, Post Roteda, Tehsil Keshoraipatan, District
Bundi, Rajasthan.
66. Pramod Meena S/o Shri Badri Lal, aged about 23 years, R/o
Gram Khedili Mehta, Post Jalod, Tehsil Keshoraipatan, District
Bundi, Rajasthan.
67. Surendra Kumar S/o Shri Dal Chand, aged about 23 years, R/o
Kampitsan Colony, Mahaveer Nagar, Kota, Rajasthan.
68. Mahendra Yogi S/o Shri Bawar Lal Yogi, aged about 24 years,
R/o Keshavpura, 557, Sector-7, Kota.
                                Petitioners/Non Applicant No. 60 to 68
69. Manish Mahawar S/o Shri Indraraj Mahawar, aged about 22
years, R/o Rampoora Daakghar Ke Paas, Kota, Rajasthan.
                                           Petitioner/Applicant No. 69
70. Rakesh Saini S/o Shri Gopal Lal, aged about 24 years, R/o
Gram and Post Bundi, District Bundi, Rajasthan.
71. Rampool Meena S/o Shri Sohan Lal Meena, aged about 23
years, R/o Gram Sinthi, Post Gudanabhawtaya, District Bundi,
Rajasthan.
                                     Petitioners/Applicant No. 70 & 71
72. Vijay Verma S/o Shri Gulab Chand Verma, aged about 24
years, R/o Competition Colony, Mahaveer Nagar, District Kota.
73. Ramlal Vaishnav S/o Shri Ramesh Chandra, aged about 23
years, R/o Gram and Post Katwata, Distt. Kota.
74. Banty Kumar S/o Shri Om Prakash, aged about 24 years, R/o
Gram Katka, Tehsil Shahabad, Distt. Baran.
                                Petitioners/Non Applicant No. 72 to 74
75. Manish Kumar Mehra S/o Shri Hukam Chand Mehra, aged
about 22 years, R/o Parm Nagar II, Kota, Rajasthan.
                                           Petitioner/Applicant No. 75
76. Balram Malav S/o Shri Ram Dayal Malav, aged about 24 years,
R/o Gram Sitapura, Post Alfa Nagar, Tehsil Taleda, District Bundi,
Rajasthan.
77. Dinesh Goshwami S/o Shri Durga Shankar, aged about 25
years, R/o Gram Bangli, Post Adau, Teh. Atru Jila.
78. Kalu Ram Mehra S/o Shri Ramdev Mehra, aged about 24
years, R/o Gram Kaddhikeda, Post Jokeda, Teh. Ladhpura, Distt.
Kota.
                                Petitioners/Non Applicant No. 76 to 78
                     (5 of 7)                          [WMAP-670/2017]


79. Chinta Ram Suman S/o Shri Gopal Lal Suman, aged about 24
years, R/o Gram Chinod, Tehsil Keshoraipatan, District Bundi,
Rajasthan.
                                          Petitioner/Applicant No. 79
80. Pawan Kumar Vaishnav S/o Shri Kalu Lal Vaishnav, aged about
23 years, R/o Gram Jagdishpura, Post Kanwash, Distt. Kota.
81. Arun Khoystiya S/o Shri Tejmal Khoystiya, aged about 24
years, R/o Hanuman Basti, Distt. Kota.
                               Petitioners/Non Applicant No. 80 & 81
82. Koshal Kishore Gahlot S/o Shri Ram Kumar Gaholot, aged
about 24 years, R/o Gram and Post Luhavadh, Teh Piplada, Distt.
Kota, Rajasthan.
                                          Petitioner/Applicant No. 82
83. Yogesh Kumar S/o Shri Rajendra Kumar, aged about 24 years,
R/o Competition Colony, Mahaveer Nagar, Kota.
84. Ram Bihari S/o Shri Lal, aged about 24 years, R/o Gram
Keshuda, Post Alfanagar, Teh Toleda, District Bundi, Rajasthan.
85. Tarun Mathur S/o Shri Suresh Kumar, aged about 24 years,
R/o 4-K-51, Mahaveer Nagar, Kota.
                               Petitioners/Non Applicant No. 83 to 85
86. Jitendra Verma S/o Shri Bhawani Shankar, aged about 24
years, R/o Competition Colony, Mahaveer Nagar V. Yojna Distt.
Kota.
87. Bheemraj Meena S/o Shri Kedar Lal, aged about 24 years, R/o
Gram Vinayaka, Teh Pipaldha, Distt. Kota, Rajasthan.
                                    Petitioners/Applicant No. 86 & 87
88. Antim Malav S/o Shri Ganesh Lal, aged about 23 years, R/o
Gram Ketun, Post Jhakmond, Teh Taleda, District Bundi.
89. Manish Kumar Megwal S/o Shri Bhanwar Lal, aged about 24
years, R/o Gram and Post Kodiya, Tehsil keshoraipatan, District
Bundi, Rajasthan.
90. Suraj Rathore S/o Shri Chotu Lal, aged about 25 years, R/o
Gram and Post Maayja, Tehsil keshoraipatan, District Bundi.
91. Ramraj Paliwal S/o Shri Babu Lal, aged about 25 years, R/o
Gram Kodiya, Tehsil Keshoraipatan, District Bundi.
92. Sonu Panchal S/o Shri Radhyshyam, aged about 25 years, R/o
Gram Kodiya, Tehsil Keshoraipatan, District Bundi.
93. Suresh Kumar S/o Shri Lokesh Goshami, aged about 25 years,
R/o Gram Kodija, Tehsil Keshoraipatan, District Bundi.
94. Lekhraj kavat S/o Shri Rohan Lal, aged about 25 years, R/o
Village and Post Pipalada, Teh Digod, Distt Kota.
95. Jitendra Kumar Shing S/o Shri Rajendra Shing, aged about 24
years, R/o Gram Baamhuli, Post Chadana, Tehsil keshoraipatan,
District Bundi, Rajasthan
96. Kamlesh Kumar S/o Shri G.Shyam Kumar, aged about 24
years, R/o Gram and Post Pipaldaah Tah, Pigdog, Distt. Kota.
97. Jitendra Kumar Panchal S/o Shri Bhanwar Lal, aged about 25
years, R/o Ward No. 12, C.A.D. Colony, Keshoraipatan Tehsil,
Disttt. Bundi.
                       (6 of 7)                        [WMAP-670/2017]


98. Rajesh Panchal S/o Shri Bhawani Shankar, aged about 23
years, R/o Ward No. 12, Shiv Nagar, Teshil keshoraipatan, District
Bundi.
99. Manoj Meena S/o Shri Mahaveer Meena, aged about 25 years,
R/o Gram Gatjani, Post Himoniya, Tehsil Keshoraipatan, District
Bundi.
100. Manoj Kumar meena So/ Shri Brij Mohan, aged about 25
years, R/o Gram Naya Gram, Tehsil Keshoraipatan, District Bundi.
101. Jugraj Bjeehar S/o Shri Ram Bilash, aged about 25 years,
R/o Village and Post Aajanda, Tehsil keshoraipatan, District Bundi.

                             Petitioners/Non Applicant NO. 88 to 101

                                 Versus

1. The Board of Technical Education Rajasthan, Jodhpur through
its Secretary.
2. Shivlok Pvt. Industrial Training School, Village Rundal, Near
Manpura Macheri, Gonakasar Road, Tehsil Amer, District Jaipur.

                                                        Respondents

For Petitioner(s) : Mr. Surya Prakash on behalf of Mr. Sunil Kumar Jain.

For Respondent(s) : Ms. Komal Sharma on behalf of Mr. Manu Bhargava.

HON'BLE MR. JUSTICE MOHAMMAD RAFIQ Order 13/04/2018 This application has been filed by the applicants- petitioners, who are students of Electrical Engineering under the programme for All India Trade Test of Craftsman under Craftsman Training Scheme for engineering and non-engineering trades. This Court, while deciding writ petition filed by the applicants, vide its judgment dated 20.01.2017 directed the respondents to declare result of IV Semester of the applicants, in which they were allowed to appear pursuant to order dated 21.07.2016 as per their rules and regulations and if their rules permit, then may allow the applicants to appear in the practical examination of NCVT IV (7 of 7) [WMAP-670/2017] Semester by accepting their examination forms on hard copy with late fees on or before 25.01.2017, which was said to be last date for submissions of examination forms with late fees.

Application has now been filed by the applicants-writ petitioners contending that result of their IV Semester was declared and after having been cleared the same, the applicants were permitted to appear in practical examinations of NCVT IV Semester, but till date their result has not been declared.

This is an innocuous prayer. When this Court specifically directed the respondents to declare result of IV Semester of the applicants, in which they were allowed to appear pursuant to order dated 21.07.2016 as per their rules and regulations and if their rules permit, then may allow the applicants to appear in the practical examination of NCVT IV Semester by accepting their examinations forms on hard copy with late fees and when the applicants-petitioners have cleared their IV Semester and appeared in practical examinations of NCVT IV Semester, there is no hurdle for the respondents in not declaring result of the applicant-petitioners.

In view of above, the application is disposed of with direction to the respondents to declare the result of the applicants of their practical examinations of NCVT IV Semester and consequence shall follow as per the applicable rules.

(MOHAMMAD RAFIQ),J Manoj/4