Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56B] [Entire Act] State of Rajasthan - Subsection Section 56B(21) in The Rajasthan Agricultural Produce Markets Rules, 1963 (21)Other provisions of these rules except Rule 56-A save as otherwise provided in this rule shall mutatis mutandis apply to operations in private sub e-market.]
