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Supreme Court - Daily Orders

Kanwar Sain Jain (Dead) Through Lr vs The State Of Haryana on 17 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.8                                   COURT NO.5                  SECTION IV-B

                                       S U P R E M E C O U R T O F     I N D I A
                                               RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)……………….. Diary No(s).40058/2023

     (Arising out of impugned final judgment and order dated 30-05-2022
     in RFA No.4437/2014, 30-05-2022 in RFA No.4436/2014, 30-05-2022 in
     RFA No.7969/2014 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     KANWAR SAIN JAIN (DEAD) THROUGH LR & ANR. ETC.                            Petitioner(s)

                                                         VERSUS

     STATE OF HARYANA & ORS.                                                   Respondent(s)

     (IA   No.212215/2023-CONDONATION  OF   DELAY   IN  FILING and IA
     No.212217/2023-EXEMPTION FROM FILING O.T. and IA No.212218/2023-
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 17-10-2023 These petitions were called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE SURYA KANT
                               HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)                    Ms. Kiran Suri, Sr. Adv.
                                          Mr. R.P. Kaushik, Adv.
                                          Mr. Mukul Kaushik, Adv.
                                          Mr. S.J. Amith, Adv.
                                          Ms. Vidushi Garg, Adv.
                                          Ms. Aishwarya Kumar, Adv.
                                          Dr. (mrs.) Vipin Gupta, AOR

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

1. Delay condoned.

2. Issue notice, returnable on 21.11.2023.

3. Tag with SLP(C) Nos.9732-9734/2023 and other connected matters.

Signature Not Verified Digitally signed by

(ARJUN BISHT) ARJUN BISHT Date: 2023.10.17 17:02:02 IST (PREETHI T.C.) COURT MASTER (SH) Reason:

COURT MASTER (NSH)