Supreme Court - Daily Orders
Kanwar Sain Jain (Dead) Through Lr vs The State Of Haryana on 17 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.8 COURT NO.5 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……………….. Diary No(s).40058/2023
(Arising out of impugned final judgment and order dated 30-05-2022
in RFA No.4437/2014, 30-05-2022 in RFA No.4436/2014, 30-05-2022 in
RFA No.7969/2014 passed by the High Court Of Punjab & Haryana At
Chandigarh)
KANWAR SAIN JAIN (DEAD) THROUGH LR & ANR. ETC. Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(IA No.212215/2023-CONDONATION OF DELAY IN FILING and IA
No.212217/2023-EXEMPTION FROM FILING O.T. and IA No.212218/2023-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 17-10-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Ms. Kiran Suri, Sr. Adv.
Mr. R.P. Kaushik, Adv.
Mr. Mukul Kaushik, Adv.
Mr. S.J. Amith, Adv.
Ms. Vidushi Garg, Adv.
Ms. Aishwarya Kumar, Adv.
Dr. (mrs.) Vipin Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Issue notice, returnable on 21.11.2023.
3. Tag with SLP(C) Nos.9732-9734/2023 and other connected matters.
Signature Not Verified Digitally signed by(ARJUN BISHT) ARJUN BISHT Date: 2023.10.17 17:02:02 IST (PREETHI T.C.) COURT MASTER (SH) Reason:
COURT MASTER (NSH)