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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69(2)(h) in Uttar Pradesh Chit Funds Act, 1975

(h)the maintenance of registers and cooks of accounts by the foreman, the safe custody of Looks, records and documents in the Registrar's office and also for the destruction of such books, records and documents as need no longer be kept;