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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(5) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(5)The panel of experts prepared under clause (b) or sub-regulation (2) shall remain valid for three years :Provided that the Commission may at any time, for reasons to be recorded, add or omit any name in such panel.