Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Attingal Amateur Athletic Association vs Kerala Sports Council on 2 February, 2023

     ITEM NO.64                          REGISTRAR COURT. 1               SECTION XI-A

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (C)                         No(s).     17945/2022

     ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS.                              Petitioner(s)

                                                          VERSUS

     KERALA SPORTS COUNCIL & ORS.                                              Respondent(s)

     Date : 02-02-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. John Mathew, AOR

     For Respondent(s)

                                          Mr. Vipin Nair, AOR
                                          Mr. Arindam Ghosh, Adv.



                                UPON hearing the counsel, the Court made the following
                                                   O R D E R

Ld. Counsel for the petitioner is granted four weeks’ time, as last opportunity, to take appropriate steps in respect of deceased respondent Nos.2 and 4.

Respondent No.1 is granted four weeks’ time for filing counter affidavit.

Service is complete on respondent No.3 but none has entered appearance.

Digitally signed by PRIYANKA MALIK Date: 2023.02.04

List again on 16.3.2023.

Reason:

ATUL M. KURHEKAR Registrar