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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(c) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

(c)where no direction has been given under clause (a) or clause (b), vest in one or more Custodians appointed by the State Government under sub-section (2),