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Himachal Pradesh High Court

Sh. Govind Ram vs . Smt. Dropti Devi on 14 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Sh. Govind Ram vs. Smt. Dropti Devi Cr.MMO No.204 of 2023 14.03.2023 Present: Mr. Jagmohan Singh Chandel, Advocate, for the petitioner.





                       Issue notice
                          r           to

Cr.MMO No.204 of 2023 & Cr.MP No.715 of 2023 to the respondent, returnable within four weeks, on taking steps within a period of three days.

Cr.MP No.716 of 2023 The application is disposed of with a direction to the applicant to file translated copies of the vernacular documents, within a period of four weeks.

( Sushil Kukreja ) Judge 14th March, 2023 (reena) ::: Downloaded on - 14/03/2023 20:52:32 :::CIS