Section 46(21) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975
(21)The Conductor alongwith the Observer shall convene a meeting of Deputy Conductor, about a week prior to the commencement of examinations and shall carry out the following business.(a)to apprise the Deputy Conductors about the conduct of the examination and their duties;(b)to finalise the seating arrangement;(c)to finalise requirement of stationery and question papers at sub-centre;(d)to finalise the number of supervisors required in each sub-centre;(e)to discuss all aspects including probable difficulties and solutions connected with the conduct of examination including probable malpractices;(f)to discuss arrangements for special category;(g)to carry on detailed discussions on "Action in special cases".
