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State of Gujarat - Section

Section 1963 in The Gujarat Labour Welfare Fund Act, 1953

1963. s. 2. 37

Section 6B was inserted by Guj. 29 of 1953 s. 4. 38Sub-section (2) and proviso thereunder was substituted by Guj. 5 of 2005, s.4. 39Section 6C was inserted by Guj. 36 of 1980, s. 3. 40This sub section was inserted and shall be deemed always to have been inserted by Guj. 8 of