Himachal Pradesh High Court
Prahlad Kumar vs . Jagan Nath And Others on 12 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Prahlad Kumar vs. Jagan Nath and others .
Civil Revision No.138 of 2023 12.10.2023 Present Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Civil Revision No.138 of 2023 of Dasti notice be issued to the respondents returnable for 3.11.2023. Steps for service, complete in all respects, be positively taken within a period of one week.
rt Registry is directed to hand over the dasti summons to the learned counsel for the petitioner.
CMP No.14434 of 2023 Notice in the aforesaid terms. Reply, if any, be filed on or before the next date of hearing. In the meanwhile, further proceedings in Civil Suit No.150 of 2014, pending in the Court of learned Civil Judge, Barsar, District Hamirpur, H.P, shall remain stayed.
(Sandeep Sharma) Judge October 12, 2023 (Shankar) ::: Downloaded on - 13/10/2023 20:36:08 :::CIS