Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 77] [Entire Act] State of Punjab - Subsection Section 77(3) in The Punjab Municipal Act, 1999 (3)The Senior Deputy Mayor or the Deputy Mayor, as the case may be, shall, while acting as, or performing the functions of Mayor, have all the powers of the Mayor under this Act.Commissioner
