Section 385H(8) in West Bengal Municipal Act, 1993
(8)After considering the views of the Industrial Township Authority, the Valuation Committee shall submit its final recommendation to the respective Industrial Township Authority which shall forward the same to the West Bengal Valuation Board, to publish a draft notification, containing the final recommendations of the Valuation Committee, in the Official Gazette and in two leading newspapers, of which one shall be in the vernacular intelligible to the assessees of the industrial township, and also on the website of the West Bengal Valuation Board and the Industrial Township Authority. Copies of the said notification shall also be placed in conspicuous places in the office of the industrial Township Authority.
