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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(f) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(f)[ The highest offer shall be communicated to the Collector and the sale shall not be complete unless the offer is accepted by the Collector: [Substituted by Notification No. dated 10.08.1962 - Rajasthan Gazette, dated 07.02.1963.]