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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(7) in The M.P. State Veterinary Council Rules, 1993

(7)Where a member of the State Council other than its President presides over a meeting of the said council under sub-rule 5(9), he shall be paid a fee of Rs. 100 (Rupees one hundred only).