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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(k) in The Bengal Smoke-Nuisances Act, 1905

(k)[ prescribe a procedure to give effect to the provisions of sections 8 and 8A.] [Clauses (f), (i), (jj) and (k) substituted by W.B. Act 50 of 1978.]