Section 14 in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013
14. Officers of the Institute.
The following shall be the officers of the Institute, namely:-(i)The Visitor;(ii)The Chancellor;(iii)The Director ;(iv)The Chief Operating Officer & Registrar (COO & R);(v)The Deans;(vi)The Finance Officer; and(vii)Such other officers as may be declared by the Board of Management to be officers of the Institute.
