14. Duties and responsibilities of Community Liasioning Group.
- The Community Liasioning Group and its members shall,-(a)assist police in improving police community relationship;(b)bring before; officer incharge of police station, police related problems faced by people and assist in finding the solution;(c)help police in apprehending offenders and in crime prevention measures;(d)organize public awareness programmes;(e)it provide assistance to police in collection of criminal intelligence;(f)bring to the notice of the beat constable or the officer incharge of police station any development which is likely to have an impact on public peace;(g)apprise them is conduct of any police officer to his superiors within their area;(h)assist the police in maintaining communal harmony and law and order;(i)provide assistance to police during communal tension, religious festivals, processions, rallies, natural disasters, and in any other situation as and when required to do so;(j)keep secrecy of communication and information as and when required to do so; and(k)not interfere in the investigation of cases and in the normal police functioning.
