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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(2)(i) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(i)endorse a certificate on the stamped probate or letters of administration to the effect that so much of the fee represented by the stamp or stamps used has been refunded; and