Rajasthan High Court - Jaipur
M/S Kailash Chand Agarwal And Ors vs State Of Raj And Ors on 3 October, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No.16793/2017
1. M/s Kailash Chand Agarwal Through Its Proprietor Deepak
Kumar Agarwal S/o Harinarayan Agarwal, Aged About 35 Years,
R/o Plot No. 1000, Bagru Walo Ka Rasta, Chandpol Bazar, Jaipur
2. Chauhan Trading Company Through Its Proprietor Ruchika
Agarwal W/o Deepak Kumar Agarwal, Aged About 35 Years, R/o
Plot No. 1000, Bagru Walo Ka Rasta, Chandpol Bazar, Jaipur
3. M/s Puranmal Yuglesh Kumar Through Its Proprietor Smt.
Kaushalya Devi W/o Late Vijay Lal, Aged About 77 Years, R/o A-
110, Outside Heeda Ke Mori, Laxminarayan Puri, Galta Road,
Jaipur
----Petitioners
Versus
1. State of Rajasthan Through Secretary Agriculture Department,
Government Secretariat, Jaipur.
2. Director, Agriculture Marketing, C/o Pant Krishi Bhawan,
Bhagwan Das Road, C-Scheme, Jaipur
3. Secretary, Krishi Upaj Mandi Samiti Fruits and Vegetables,
Special Class Terminal Market, Muhana, Jaipur
----Respondents
_____________________________________________________ For Petitioner(s) : Mr.Yogesh Pujari. _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 03/10/2017 Counsel for the petitioner seeks permission to withdraw the writ petition with liberty to file afresh.
Permission as sought is granted. The writ petition is dismissed as withdrawn with liberty as prayed for.
(ALOK SHARMA) J.
Karan/21