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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of West Bengal - Subsection

Section 119(1B) in The West Bengal Panchayat Act, 1973

(1B)[ There shall be a Secretary for every Panchayat Samiti and the Extension Officer, Panchayats shall be the ex officio Secretary.] [Sub-Section (1A) renumbered as sub-Section (1B) and new sub-section (1A) inserted by W.B. Act 8 of 2003.]