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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(2)(a) in The Bombay Public Trusts Act, 1950

(a)the manner of publishing the notification under sub-section (4) of section 1:
(aa)[ the qualifications of the Director, and Assistant Directors, of Accounts appointed under section 6;] [These words were substituted for the words 'Deputy of Assistant Charity Commissioner' by Bombay 47 of 1950, Section 4.]