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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(3)(c) in The Assam Health Establishments Act, 1993

(c)there is no adequate provisions for maintaining hygienic/sanitary condition to the detriment of the locality in which the health establishment is proposed to be established ;