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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(6) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(6)The Programme Officer shall supply each Gram Panchayat with—
(a)the muster rolls for the works sanctioned to be executed by it; and
(b)a list of employment opportunities available elsewhere to the residents of the Gram Panchayat.