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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

(2)All labels shall indicate---
(a)both the English and the full Latin name of the preparation as given in the official pharmacopoeias; and
(b)the prescribed maximum and minimum doses.