Supreme Court - Daily Orders
Rajasthan State Road Transport ... vs Phool Chand (D) Through Lrs. on 18 February, 2015
ITEM NO.6 REGISTRAR COURT. 1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 1756/2010
RAJASTHAN STATE ROAD TRANS.CORP.,JAIPUR Appellant(s)
VERSUS
PHOOL CHAND & ORS. Respondent(s)
Date : 18/02/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Sushil Kumar Jain,Adv.
For Respondent(s)
Mr Rajiv Kumar Sinha, Adv.
Mr. Anoop Kr. Srivastav,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties have not filed statement of case despite opportunity given. Since the stipulated time is required and it is no more mandatory, matter stands complete. Registry to process for listing before the Hon'ble Court as per rules.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2015.02.23 16:41:42 IST Reason: