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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(3) in The Baba Farid University of Health Sciences Act, 1998

(3)Every Ordinance made by the Board of Management, shall have effect from such date, as the Board of Management may specify; and every Ordinance shall be submitted to the Chancellor for information.